Telangana Village Police Act, 1974
An Act to consolidate and amend the law relating to the establishment of the system of village police in the State of Telangana.
- Act number
- Act 31 of 1974
- Year
- 1974
- Enacted on
- 28-08-1974
- In force from
- 28 August 1974
- Jurisdiction
- Telangana State Act
- Subjects
- Criminal Procedure
Read the full text of Telangana Village Police Act, 1974 section by section on LawLens.
Official source: India Code