Telangana Water Resources Development Corporation Act, 1997

An Act to create the Telangana Water Resources Development Corporation for promotion and operation of Irrigation Projects, Command Area Development and schemes for drinking water and industrial water supply to harness the water of rivers of the State of Telangana and for matters connected therewith or incidental thereto including flood control.

Act number
Act 12 of 1997
Year
1997
Enacted on
07-04-1997
In force from
18-01-1997
Jurisdiction
Telangana State Act
Subjects
Agriculture, Disaster Management

Read the full text of Telangana Water Resources Development Corporation Act, 1997 section by section on LawLens.

Official source: India Code