Telangana Water Resources Regulatory Commission Act, 2009
An Act to provide for the establishment of the Telangana Water Resources Regulatory Commission for regulation of water resources within the State of Telangana, facilitate effective utilization of water resources within the State to ensure its sustainable and Scientific Management for Drinking, Agriculture, Industrial and other purposes and matters connected therewith or incidental thereto.
- Act number
- Act 15 of 2009
- Year
- 2009
- Enacted on
- 08-09-2009
- In force from
- 1 June 2016
- Jurisdiction
- Telangana State Act
- Subjects
- Administrative Law
Read the full text of Telangana Water Resources Regulatory Commission Act, 2009 section by section on LawLens.
Official source: India Code