Telangana Water Tax Act, 1988

An Act to provide for rationalisation of levy and collection of Water Tax in the State of Telangana and for matters connected therewith or incidental thereto.

Act number

Act 11 of 1988

Year

1988

Enacted on

19-04-1988

In force from

01-07-1986

Jurisdiction

Telangana State Act

Subjects

Taxation

Read the full text of Telangana Water Tax Act, 1988 section by section on LawLens.

Official source: India Code