Telangana Womens Commission Act, 1998

An Act to provide for the constitution of a Women s Commission to improve the status of women in the State of Telangana and to inquire into unfair practices affecting women and for matters connected therewith or incidental thereto.

Act number

Act 9 of 1998

Year

1998

Enacted on

09-03-1998

In force from

9 March 1998

Jurisdiction

Telangana State Act

Subjects

Women And Children

Read the full text of Telangana Womens Commission Act, 1998 section by section on LawLens.

Official source: India Code