Tripura Agricultural Credit Operation Act, 1976

Act number

Act 9 of 1976

Year

1976

Enacted on

17-05-1976

In force from

1 January 1976

Jurisdiction

Tripura State Act

Subjects

Agriculture, Banking And Finance, Land And Property

Read the full text of Tripura Agricultural Credit Operation Act, 1976 section by section on LawLens.

Official source: India Code