Tripura Agricultural Debtors Relief Act, 1975
- Act number
- Act 1 of 1976
- Year
- 1976
- Enacted on
- 11-02-1976
- In force from
- 11 February 1976
- Jurisdiction
- Tripura State Act
- Subjects
- Agriculture, Bankruptcy And Insolvency
Read the full text of Tripura Agricultural Debtors Relief Act, 1975 section by section on LawLens.
Official source: India Code