Tripura agricultural indebtedness relief Act,1979
- Act number
- Act 8 of 1980
- Year
- 1980
- Enacted on
- 01-03-1979
- In force from
- 14 July 1980
- Jurisdiction
- Tripura State Act
- Subjects
- Agriculture
Read the full text of Tripura agricultural indebtedness relief Act,1979 section by section on LawLens.
Official source: India Code