Tripura Board of Secondary Education Act,1973

An Act to provide for the regulation, control and development of secondary education in Tripura. Be it enacted by the Legislative Assembly of Tripura in the Twentyfourth Year of the Republic of India as follows :-- CHAPTER - 1 Preliminary

Act number

Act 12 of 1973

Year

1973

Enacted on

02-11-1973

In force from

2 November 1973

Jurisdiction

Tripura State Act

Subjects

Education

Read the full text of Tripura Board of Secondary Education Act,1973 section by section on LawLens.

Official source: India Code