Tripura Building (Lease and Rent Control) Act, 1975

An Act to regulate the leasing of buildings and to control the rent of such buildings in the State of Tripura. Be it enacted by the Legislative Assembly of Tripura in the Twenty sixth Year of the Republic of India as follows :-

Act number

Act 5 of 1975

Year

1975

Enacted on

01-01-1975

In force from

5 September 1975

Jurisdiction

Tripura State Act

Subjects

Land And Property

Read the full text of Tripura Building (Lease and Rent Control) Act, 1975 section by section on LawLens.

Official source: India Code