Tripura Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1974
- Act number
- Act 3 of 1974
- Year
- 1974
- Enacted on
- 30-03-1974
- In force from
- 22 April 1974
- Jurisdiction
- Tripura State Act
- Subjects
- Administrative Law
Read the full text of Tripura Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1974 section by section on LawLens.
Official source: India Code