Tripura Educational Institutions (Prevention of Ragging) Act,1990
The Tripura Educational Institutions (Prevention of Ragging) Act,1990
- Act number
- Act 12 of 1990
- Year
- 1990
- Enacted on
- 18-04-1990
- In force from
- 10 September 1990
- Jurisdiction
- Tripura State Act
- Subjects
- Education, Criminal Law
Read the full text of Tripura Educational Institutions (Prevention of Ragging) Act,1990 section by section on LawLens.
Official source: India Code