TRIPURA GENERAL CLAUSES ACT, 1966
An Act to provide for the application of the General Clauses Act, 1897, for the interpretation of the Acts of the Legislature of the Union Territory of Tripura.
- Act number
- Act 5 of 1966
- Year
- 1966
- Enacted on
- 08-10-1966
- In force from
- 1 January 1966
- Jurisdiction
- Tripura State Act
- Subjects
- Administrative Law
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Official source: India Code