Tripura Land Pass Book Act, 1983

An Act to provide for the issue of Pass Book to land-holders and to provide for credit facilities for persons engaged in agriculture on presentation of Pass Book and for matters connected therewith. Be it enacted by the Legislative Assembly of Tripura in the Thirty third Year of the Republic of India as follows :- Chapter-I Preliminary.

Act number

Act 2 of 1983

Year

1983

Enacted on

24-03-1983

In force from

24 February 1983

Jurisdiction

Tripura State Act

Subjects

Land And Property, Agriculture

Read the full text of Tripura Land Pass Book Act, 1983 section by section on LawLens.

Official source: India Code