Tripura Lokayukta Act, 2008
The Tripura Lokayukta Act, 2008
- Act number
- Act 1 of 2010
- Year
- 2010
- Enacted on
- 26-06-2010
- In force from
- 24 February 2010
- Jurisdiction
- Tripura State Act
- Subjects
- Money Laundering And Anti Corruption, Public Service
Read the full text of Tripura Lokayukta Act, 2008 section by section on LawLens.
Official source: India Code