Tripura Municipal Act_1994
Tripura Municipal Act_1994
- Act number
- Act 7 of 1994
- Year
- 1994
- Enacted on
- 01-06-1993
- In force from
- 1 June 1993
- Jurisdiction
- Tripura State Act
- Subjects
- Housing And Urban Development
Read the full text of Tripura Municipal Act_1994 section by section on LawLens.
Official source: India Code