Tripura Municipality Disclosure Act,2007

An Act to provide for transparency and accountability in the functioning of municipalities. Be it enacted by the Tripura Legislative Assembly in the Fifty eighth year of republic of India as follows.

Act number

Act 14 of 2007

Year

2007

Enacted on

12-10-2007

In force from

11 October 2007

Jurisdiction

Tripura State Act

Subjects

Administrative Law

Read the full text of Tripura Municipality Disclosure Act,2007 section by section on LawLens.

Official source: India Code