TRIPURA NURSING COUNCIL ACT, 1986

An Act To provide for constitution of a Nursing Council for Tripura in order to regulate teaching in general nursing, midwifery, auxiliary nursing midwifery, health visiting or public health nursing in the State and for matters connected therewith and incidental thereto. Be it enacted by the Legislative Assembly of Tripura in the Thirty Seventh Year of The Republic of India as follows:

Act number

Act 13 of 1987

Year

1987

Enacted on

01-09-1987

In force from

17 August 1987

Jurisdiction

Tripura State Act

Subjects

Health And Medicine

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Official source: India Code