Tripura Panchayat Act,1993

Tripura Panchayat Act,1993 updated

Act number

Act 7 of 1993

Year

1993

Enacted on

07-11-1993

In force from

24 April 1993

Jurisdiction

Tripura State Act

Subjects

Administrative Law

Read the full text of Tripura Panchayat Act,1993 section by section on LawLens.

Official source: India Code