Tripura Plant Diseases and Pests Act,1969
- Act number
- Act 1 of 1969
- Year
- 1969
- Enacted on
- 07-06-1969
- In force from
- 1 January 1969
- Jurisdiction
- Tripura State Act
- Subjects
- Agriculture
Read the full text of Tripura Plant Diseases and Pests Act,1969 section by section on LawLens.
Official source: India Code