Tripura Professions, Trades, Callings and Employments Taxation Act, 1976

Rates of tax In the case of every person Where the total gross annual income- Amount of Tax     Rs. 1. does not exceed Rs. 5000 Nil 2. exceeds Rs. 5000 but does not exceed Rs. 10,000 50 3. ,, ,, 10,000 ,, ,, 15,000 100 4. ,, ,, 15,000 ,, ,, 20,000 150 5. ,, ,, 20,000 ,, ,, 25,000 200 6. ,, ,, 25,000 ,, ,, 30,000 250

Act number

Act 2 of 1976

Year

1976

Enacted on

21-02-1976

In force from

1 January 1976

Jurisdiction

Tripura State Act

Subjects

Taxation

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Official source: India Code