Tripura Protection of Interests of Deposits (In Financial Establishments) (amendment) Act, 2000
The Tripura Protection of Interests of Deposits (In Financial Establishments) (amendment) Act, 2000
- Act number
- Act 6 of 2000
- Year
- 2000
- Enacted on
- 12-09-2000
- In force from
- 12 September 2000
- Jurisdiction
- Tripura State Act
- Subjects
- Banking And Finance, Consumer Protection, Criminal Law
Read the full text of Tripura Protection of Interests of Deposits (In Financial Establishments) (amendment) Act, 2000 section by section on LawLens.
Official source: India Code