Tripura Public Demand Recovery Act, 2000
The Tripura Public Demand Recovery Act, 2000
- Act number
- Act 7 of 2000
- Year
- 2000
- Enacted on
- 23-09-2000
- In force from
- 21 September 2000
- Jurisdiction
- Tripura State Act
- Subjects
- Public Finance
Read the full text of Tripura Public Demand Recovery Act, 2000 section by section on LawLens.
Official source: India Code