Tripura State Goods and Services Tax Act, 2017
Tripura State Goods and Services Tax Act, 2017
- Act number
- Act 9 of 2017
- Year
- 2017
- Enacted on
- 16-06-2017
- In force from
- 16 June 2017
- Jurisdiction
- Tripura State Act
- Subjects
- Taxation
Read the full text of Tripura State Goods and Services Tax Act, 2017 section by section on LawLens.
Official source: India Code