TRIPURA STATE MEDICAL COUNCIL ACT, 2010
An Act to establish a State Medical Council for regulating registration of practitioners in medicine and matters connected therewith in Tripura. Be it enacted in the Tripura Legislative Assembly in the Sixty First year of the Republic of India. Preliminary
- Act number
- Act 11 of 2010
- Year
- 2010
- Enacted on
- 31-12-2011
- In force from
- 27 December 2010
- Jurisdiction
- Tripura State Act
- Subjects
- Health And Medicine
Read the full text of TRIPURA STATE MEDICAL COUNCIL ACT, 2010 section by section on LawLens.
Official source: India Code