TRIPURA VALUE ADDED TAX ACT, 2004

[Inserted vide the TVAT (Amendment) Ordinance, 2007 (w.e.f 17-7- 2007) and subsequent legislation vide the TVAT (Amendment) Act, 2007(dt. 9-10-2007).]

Year

2005

Enacted on

01-04-2005

In force from

9 October 2007

Jurisdiction

Tripura State Act

Subjects

Taxation

Read the full text of TRIPURA VALUE ADDED TAX ACT, 2004 section by section on LawLens.

Official source: India Code