Tripura Weights and Measures (Enforcement) Act,1967

Act number

Act 6 of 1967

Year

1967

Enacted on

12-03-1968

In force from

1 January 1967

Jurisdiction

Tripura State Act

Subjects

Science Standards And Metrology, Consumer Protection

Read the full text of Tripura Weights and Measures (Enforcement) Act,1967 section by section on LawLens.

Official source: India Code