HARIDWAR ANANT KUMBH NIDHI ACT, 2003

Act number

Act 31 of 2003

Year

2003

Enacted on

19-01-2004

In force from

1 January 2003

Jurisdiction

Uttarakhand State Act

Subjects

Public Finance, Religious And Charitable Institutions

Read the full text of HARIDWAR ANANT KUMBH NIDHI ACT, 2003 section by section on LawLens.

Official source: India Code