MOTHERHOOD UNIVERSITY ACT, 2014

An Act to establish and incorporate a Private University in the name of "Motherhood University" at Rurkee promoted by Institute of Management & Techmology Society registered under Societies Registration Act, 1860 at Roorkee, Uttarakhand to provide and facilitate education, training and research in the areas of Technical education, Higher education, Medical and Dental education, Legal education, Aviation education, Social Sciences, General Sciences and other areas of education. It is hereby enacted by Uttarakhand State Legislature in the sixty-fifth Year of the Republic of India as follows: CHAPTER-1 Preliminary

Act number
Act 5 of 2015
Year
2015
Enacted on
05-01-2015
In force from
7 January 2015
Jurisdiction
Uttarakhand State Act
Subjects
Education

Read the full text of MOTHERHOOD UNIVERSITY ACT, 2014 section by section on LawLens.

Official source: India Code