Uttarakhand Aadhar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act

Act number

Act 4 of 2018

Year

2018

Enacted on

04-01-2018

In force from

1 January 2018

Jurisdiction

Uttarakhand State Act

Subjects

Social Welfare

Read the full text of Uttarakhand Aadhar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act section by section on LawLens.

Official source: India Code