UTTARAKHAND CO-OPERATIVE SOCIETIES ACT, 2003

Act number

Act 5 of 2003

Year

2003

Enacted on

21-05-2003

In force from

1 January 2003

Jurisdiction

Uttarakhand State Act

Subjects

Cooperatives And Societies

Read the full text of UTTARAKHAND CO-OPERATIVE SOCIETIES ACT, 2003 section by section on LawLens.

Official source: India Code