Uttarakhand Disaster Mitigation Management and Prevention act
- Act number
- Act 29 of 2005
- Year
- 2005
- Enacted on
- 11-11-2005
- In force from
- 1 January 2005
- Jurisdiction
- Uttarakhand State Act
- Subjects
- Disaster Management
Read the full text of Uttarakhand Disaster Mitigation Management and Prevention act section by section on LawLens.
Official source: India Code