UTTARAKHAND DISTRICT PLANNING COMMITTEE ACT, 2007

Received the assent of the Governor on 13th July, 2007 and published in the Uttarakhand Gazette (Extraordinary) Part 1, Section (Ka), dated 16th July, 2007. An Act to constitute District Planning Committee at the district level for consolidation of plans prepared by the Panchayats and the Municipalities in the district and preparation of draft development plan for the district as a whole and for the matters connected therewith or incidental thereto Be it enacted by the Legislative Assembly in the 58th Year of the Republic of India as follows :

Act number
Act 4 of 2007
Year
2007
Enacted on
13-07-2007
In force from
13 July 2007
Jurisdiction
Uttarakhand State Act
Subjects
Constitutional Law, Administrative Law

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Official source: India Code