UTTARAKHAND FIRE & EMERGENCY SERVICE, FIRE PREVENTION AND FIRE SAFETY ACT, 2016
- Act number
- Act 37 of 2016
- Year
- 2016
- Enacted on
- 19-12-2016
- In force from
- 1 January 2016
- Jurisdiction
- Uttarakhand State Act
- Subjects
- Disaster Management, Housing And Urban Development
Read the full text of UTTARAKHAND FIRE & EMERGENCY SERVICE, FIRE PREVENTION AND FIRE SAFETY ACT, 2016 section by section on LawLens.
Official source: India Code