Uttarakhand fiscal responsibility and Budget Management Act
- Act number
- Act 22 of 2005
- Year
- 2005
- Enacted on
- 27-10-2005
- In force from
- 1 April 2011
- Jurisdiction
- Uttarakhand State Act
- Subjects
- Public Finance
Read the full text of Uttarakhand fiscal responsibility and Budget Management Act section by section on LawLens.
Official source: India Code