Uttarakhand Former Chief Minister Facility (Residential and Other Facilities) Act, 2019
- Act number
- Act 5 of 2020
- Year
- 2020
- Enacted on
- 15-01-2020
- In force from
- 13 January 2020
- Jurisdiction
- Uttarakhand State Act
- Subjects
- Public Service
Read the full text of Uttarakhand Former Chief Minister Facility (Residential and Other Facilities) Act, 2019 section by section on LawLens.
Official source: India Code