uttarakhand Ground Water (Regulation and control of Management and Development)
- Act number
- Act 12 of 2016
- Year
- 2016
- Enacted on
- 07-04-2016
- In force from
- 1 January 2016
- Jurisdiction
- Uttarakhand State Act
- Subjects
- Environment Forests And Wildlife
Read the full text of uttarakhand Ground Water (Regulation and control of Management and Development) section by section on LawLens.
Official source: India Code