UTTARAKHAND MOTOR VEHICLES TAXATION REFORMS ACT, 2003

Act number

Act 12 of 2003

Year

2003

Enacted on

27-05-2003

In force from

1 January 2003

Jurisdiction

Uttarakhand State Act

Subjects

Taxation, Transport And Motor Vehicles

Read the full text of UTTARAKHAND MOTOR VEHICLES TAXATION REFORMS ACT, 2003 section by section on LawLens.

Official source: India Code