UTTARAKHAND POWER DEVELOPMENT FUND ACT, 2003
- Act number
- Act 21 of 2003
- Year
- 2003
- Enacted on
- 01-01-2004
- In force from
- 1 January 2003
- Jurisdiction
- Uttarakhand State Act
- Subjects
- Energy And Electricity, Public Finance
Read the full text of UTTARAKHAND POWER DEVELOPMENT FUND ACT, 2003 section by section on LawLens.
Official source: India Code