Uttarakhand prevention of defacement of public property Act
- Act number
- Act 30 of 2003
- Year
- 2003
- Enacted on
- 19-01-2004
- In force from
- 1 January 2003
- Jurisdiction
- Uttarakhand State Act
- Subjects
- Criminal Law
Read the full text of Uttarakhand prevention of defacement of public property Act section by section on LawLens.
Official source: India Code