UTTARAKHAND RIVER VALLEY (DEVELOPMENT AND MANAGEMENT) ACT, 2005

Act number
Act 6 of 2005
Year
2005
Enacted on
27-01-2005
In force from
1 January 2005
Jurisdiction
Uttarakhand State Act
Subjects
Environment Forests And Wildlife

Read the full text of UTTARAKHAND RIVER VALLEY (DEVELOPMENT AND MANAGEMENT) ACT, 2005 section by section on LawLens.

Official source: India Code