Uttarakhand Schedule caste sub plan and tribal plan (planning allocation and utilization act)
- Act number
- Act 33 of 2013
- Year
- 2013
- Enacted on
- 01-10-2013
- In force from
- 1 January 2013
- Jurisdiction
- Uttarakhand State Act
- Subjects
- Tribal And Minority Affairs, Social Welfare
Read the full text of Uttarakhand Schedule caste sub plan and tribal plan (planning allocation and utilization act) section by section on LawLens.
Official source: India Code