UTTARAKHAND SPECIAL COURTS ACT, 2011
- Act number
- Act 19 of 2011
- Year
- 2011
- Enacted on
- 04-10-2011
- In force from
- 1 January 2011
- Jurisdiction
- Uttarakhand State Act
- Subjects
- Money Laundering And Anti Corruption
Read the full text of UTTARAKHAND SPECIAL COURTS ACT, 2011 section by section on LawLens.
Official source: India Code