UTTARAKHAND TAX ON ENTRY OF GOODS INTO LOCAL AREAS ACT, 2008
- Act number
- Act 13 of 2008
- Year
- 2008
- Enacted on
- 26-12-2008
- In force from
- 9 November 2000
- Jurisdiction
- Uttarakhand State Act
- Subjects
- Taxation
Read the full text of UTTARAKHAND TAX ON ENTRY OF GOODS INTO LOCAL AREAS ACT, 2008 section by section on LawLens.
Official source: India Code