Uttarakhand un aided private professional educational institution (Regulation of Admission and fixation) Act

Act number

Act 14 of 2006

Year

2006

Enacted on

28-10-2006

In force from

1 January 2006

Jurisdiction

Uttarakhand State Act

Subjects

Education

Read the full text of Uttarakhand un aided private professional educational institution (Regulation of Admission and fixation) Act section by section on LawLens.

Official source: India Code