Uttaranchal University Act

An Act to establish and incorporate a university in the name of Uttaranchal University at Dehradun by Sushila Devi Centre for Professional Studies and Research (A society registered under Societies Registration Act, 1860 at Dehradun) to develop and promote Higher Education, Technical and Professional Education in the field of Engineering, Architecture, Technology, Communication, Environment, Law and Legal Education, Management, Computer Application, Life Sciences, Agricultural Sciences, Applied Sciences, Social Sciences, Humanities, Arts. Commerce, Medicine, Dentistry, Para-medical, Pharmacy, Journalism, Mass Communication, Bio-Technology, Marine Sciences, Petroleum Studies, Energy Studies, Solar Energy, Hotel Management and Hospitality and Professional Education meaning B.Ed., M.Ed., B.P.Ed., research and training programmes and such other programmes or field declared to be such by Gazette Notification by the Central Government, in consultation with Indian Ayurvedic Council, Indian Dental Science Council, Indian Pharmacy Council, National Teachers Training Council, University Grants Commission, Bar Council of India, Distance Education Council and other regulatory Council related to Profession Education for the award of Diploma, Degree and Research leading to the award of Ph.D., D. Phil, D.Lit., D.Sc. and for matters connected therewith or incidental thereto. Be it enacted by Uttarakhand State Legislature in the Sixty-fourth year of the Republic of India as follows: - Chapter-I Preliminary

Act number

Act 11 of 2013

Year

2013

Enacted on

15-02-2013

In force from

13 February 2013

Jurisdiction

Uttarakhand State Act

Subjects

Education

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Official source: India Code