Uttrakhand Ceiling On Government Guarantee Act, 2016

An Act to provide for regulation of Government guarantees and other matters connected therewith or incidental thereto Be it enacted by the Legislative Assembly in the Sixty seventh Year of the Republic of India as follows -

Act number

Act 41 of 2016

Year

2016

Enacted on

19-12-2016

In force from

19 December 2016

Jurisdiction

Uttarakhand State Act

Subjects

Public Finance

Read the full text of Uttrakhand Ceiling On Government Guarantee Act, 2016 section by section on LawLens.

Official source: India Code