albert victor leper hospital ( abolition) act, 1956

An Act to provide for the abolition of the Albert Victor Leper Hospital and for the disposal of the funds and other properties thereof. Whereas circumstances have arisen which render the continuance of the Albert Victor Leper Hospital unnecessary; And Whereas it is expedient that provision should be made for the application of the funds and other properties of the Hospital in a suitable and appropriate manner; It is hereby enacted as follows:-

Act number

Act 15 of 1956

Year

1956

Enacted on

18-06-1956

In force from

18 June 1956

Jurisdiction

West Bengal State Act

Subjects

Health And Medicine

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Official source: India Code