Alipurduar University Act, 2018

Government of West Bengal Law Department Legislative No. 1871-L. - The following Act of the West Bengal Legislature, having been assented to by the Governor, is hereby published for general information:- [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Kolkata Gazette, Extraordinary, of the 1st October, 2018.] An Act to provide for constitution of the Alipurduar University and for certain matters connected therewith and incidental thereto. Whereas it is expedient to constitute the Alipurduar University in the district of Alipurduar on the land and properties of the existing Alipurduar College by abolishing the existing Alipurduar College, and to enable the University to function efficiently as a teaching, training and research centre in various branches of learning and courses of study, including Humanities, Social and Basic Sciences, management studies on tea, forestry, mountaineering and earth sciences and promoting advancement and dissemination of knowledge and learning, and extending higher education, to meet the requirements of higher education and research in the subjects and to serve the society and the nation: It is hereby enacted in the Sixty-ninth Year of the Republic of India, by the Legislature of West Bengal, as follows:-

Act number

Act 17 of 2018

Year

2018

Enacted on

01-10-2018

In force from

1 October 2018

Jurisdiction

West Bengal State Act

Subjects

Education

Read the full text of Alipurduar University Act, 2018 section by section on LawLens.

Official source: India Code