Bangabasi Group Of Colleges ( Taking Over Of Management ) Act, 1978

Assent of the President first published in the Calcutta Gazette, Extraordinary. dated the 29th March, 1979. An Act to make better provisions for the control, management and maintenance of the Bangabasi Group of Colleges, with a view to promoting education and to take over for that purpose for a limited period the management of all the properties belonging to the said group of colleges or held for the benefit or use thereof. Whereas it is expedient in the public interest to make better provisions for the control, management and maintenance of the Bangabasi Group of Colleges, with a view to promoting education and to take over for that purpose for a limited period the management of all the properties belonging to the said group of colleges or held for the benefit or use thereof; It is hereby enacted in the Twenty-ninth Year of the Republic of India, by the Legislature of West Bengal, as follows:-

Act number

Act 72 of 1978

Year

1978

Enacted on

29-03-1979

In force from

29 March 1979

Jurisdiction

West Bengal State Act

Subjects

Education

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Official source: India Code